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National Green Tribunal

1. Harbans Singh vs 1. State Of Haryana on 11 January, 2024

Item No.9                                             (Court No. 2)

               BEFORE THE NATIONAL GREEN TRIBUNAL
                   PRINCIPALBENCH, NEW DELHI.


             (Through Physical Hearing with Hybrid VC Option)


                     Original ApplicationNo.306/2022
                 (I.A. No. 102/2022 & I.A. No. 299/2022)


Harbans Singh                                                ...Applicant


                                   Versus

State of Haryana and Ors.                                  ...Respondents

Date of Hearing: 11.01.2024 CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER.

HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER.

Applicant:         None for the Applicant.

Respondents:       Mr. Rahul Khurana, Advocate for respondents no. 1 to 7.

Mr. Gi. Gi. C. George, Advocate for respondent no. 8. Mr. Rajan, Proxy Counsel for Mohd. Fuzail Khan, Advocate for Respondent No.9.

Application under Section 14 read with Section 18 of the National Green Tribunal Act, 2010.

1. Reports of the Joint Committee constituted by this Tribunal have not been filed so far.

2. Learned Counsel for respondents no. 1 to 7 submits that appropriate extension of time may be granted for submission of reports by the Joint Committees.

3. Reports of the Joint Committees may be filed on or before 15.03.2024 by email at [email protected] preferably in the form of searchable PDF/OCR Supported PDF and not in the form of Image PDF. O.A No. 306/2022 Harbans Singh Vs. State of Haryana & Ors. 2

4. List for further consideration 21.03.2024.

5. A copy of this order be sent to the Secretary, Ministry of Environment, Forest and Climate Change (MoEF & CC),Central Pollution Control Board (CPCB), Indian Agricultural Research Institute (IARI), Indian Institute of Soil and Water Conservation, (IISWC), Dehradun, Chaudhary Charan Singh Haryana Agricultural University (CCHAU), Hisar, Central Soil Salinity Research Institute (CSSRI), Karnal, Central Ground Water Authority (CGWA), Director General, Mining and Geology Department, District Magistrate, Yamuna Nagar, District Town Planner and Executive Engineer, Water Service Division, Dadupur and Haryana State Pollution Control Board (HSPCB) for requisite compliance.

Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM January 11th, 2024 N