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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

16. Adulteration of toddy prohibited.

- Toddy which is sold or offered for sale in the shop shall be unadulterated. The Licensee shall not vary or manipulate the intoxicating quality or strength of toddy either by mixing any foreign ingredient or otherwise. The Licensee shall not keep within the premises of the shop any material injurious to health, which may be used for adulteration of toddy.Explanation. - Mixing of sugar in toddy is permissible.