Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Maharashtra - Subsection Section 80(h) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (h)determining subsistence allowance, in lieu of pay, during the period of suspension of any employee pending inquiry;
