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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(o) in Bihar Trade Articles (Licences Unification) Order 1984

(o)[ "Pulses" means Urdu, Moong, Arhar, Masoor, Lobia, Rajmaha, gram including peas or any other Dal whether whole or split with or without husk as specified in Part B of Schedule I;] [Substituted by G.S.R. 47, dated 17.10.1985.]