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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Bihar - Subsection

Section 72(2) in Patna University Act, 1976

(2)If any dispute arises, as a consequence of implementation of sub-section(1). as to which teacher or servant should hold which post or designation under the State Government, the matter shall be referred to the Chancellor of the Patna University whose decision thereon shall be final.