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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(4) in Chhattisgarh Minor Mineral Rules, 2015

(4)The objectives of Regional Environment Management Plan shall be to manage the Regional Environment risk and the Regional Environment Management Plan shall primarily comprise of the following issues, namely :-
(i)removal and utilisation of top soil;
(ii)storage of overburden waste rock, etc.;
(iii)reclamation and rehabilitation of lands;
(iv)precaution against air pollution;
(v)discharge of effluents;
(vi)precaution against noise;
(vii)restoration of flora and fauna;
(viii)water management;
(ix)risk management; and
(x)integrated environmental management.