Himachal Pradesh High Court
Vivek Puner & Ors. vs . State Of H.P. & Anr. on 14 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Vivek Puner & ors. vs. State of H.P. & anr.
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CWP No.4606/202214.7.2022 Present: Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Dy.A.Gs. for the respondent No. 1.
Ms. Suchitra Sen, Advocate, for respondent No.2.
CWP No. 4606/2022 & CMP No. 9177/2022 Notice.
r Mr. Bhupinder Thakur, learned Deputy Advocate General and Ms. Suchitra Sen, Advocate, appear and waive service of notice on behalf of the respective respondents.
List on 18.7.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 14.7.2022 (pankaj) ::: Downloaded on - 15/07/2022 20:03:14 :::CIS