Section 33(2)(f) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2)(f) in Rajasthan Co-operative Societies Rules, 2003

(f)if he had been appointed as an administrator under the provisions of the Act and the order of the appointment of administrator has been set aside by a competent authority under the provisions of the Act; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 33(2)(f) in Rajasthan Co-operative Societies Rules, 2003