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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(2)(e) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(e)deduction for such amenities and services, supplied by the employer as the Government may, by general or special order, authorise;