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State of Rajasthan - Section

Section 15 in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

15. Notice to transferor and disposal of objections.

- On receipt of an application in Form 10 the Authorised Officer shall give notice of the application in Form 11 to the transferor and after giving the transferor an opportunity of being heard, he shall pass appropriate orders on the application of the transferee.