Section 12 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989
12. Pay.
- (i) The scale of pay admissible to an incumbent of a duty post shall be as specified in column 3 of the table in Rule5 as specified against each post therein.(ii)When a person is appointed to a category or promoted from one category to another his initial pay shall be fixed in accordance with Fundamental Rules.
