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Madhya Pradesh High Court

Pratap Singh vs Prahlad Singh on 22 February, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 343 of 2023 (PRATAP SINGH AND OTHERS Vs PRAHLAD SINGH AND OTHERS) Dated : 22-02-2023 Appellants through their counsel.

Call for the records of the Courts below. List thereafter.

(G.S. AHLUWALIA) JUDGE Shanu Digitally signed by SHANU RAIKWAR Date: 2023.02.22 17:30:46 +05'30'