Allahabad High Court
Commissioner Of Income Tax, ... vs M/S Dist Co-Operative Development Fed. ... on 20 August, 2014
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 444 of 2005 Appellant :- Commissioner Of Income Tax, Muzaffarnagar And Anothe Respondent :- M/S Dist Co-Operative Development Fed. Ltd., Muzaffarnagar Counsel for Appellant :- S.C. Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The cases of Sri Suyash Agarwal, learned counsel for the respondent are adjourned till 22.08.2014.
List thereafter.
Order Date :- 20.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)