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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(3) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(3)The emoluments and other conditions of service of a Registrar shall be such as prescribed by the Ordinances:Provided that, a Registrar shall retire on attaining the age of sixty two years.