Delhi High Court - Orders
Quantum Hi-Tech Merchandising Pvt. Ltd vs Lg Electronics India Pvt. Ltd. & Ors on 6 September, 2023
Author: Manmohan
Bench: Manmohan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 22/2022 & CM APPLs. 6363-6365/2022,
26546/2022
QUANTUM HI-TECH MERCHANDISING PVT. LTD..... Appellant
Through: Mr.Vikas Khera with Mr.Ved
Prakash, Advocates.
versus
LG ELECTRONICS INDIA PVT. LTD. & ORS. .... Respondents
Through: Ms.Shauttima with Mr.Rohan Ahuja
and Mr.Akhil Saxena, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 06.09.2023
1. Since substantial arguments are yet to be heard, the matter is released from part heard.
2. List the matter before the Roster Bench on 18th October, 2023.
MANMOHAN, J SAURABH BANERJEE, J SEPTEMBER 06, 2023 KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:04:26