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Delhi High Court - Orders

Quantum Hi-Tech Merchandising Pvt. Ltd vs Lg Electronics India Pvt. Ltd. & Ors on 6 September, 2023

Author: Manmohan

Bench: Manmohan

                                          $~SB-1
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO (COMM)                           22/2022             &       CM   APPLs.   6363-6365/2022,
                                                      26546/2022

                                                      QUANTUM HI-TECH MERCHANDISING PVT. LTD..... Appellant
                                                                                         Through:                Mr.Vikas Khera with          Mr.Ved
                                                                                                                 Prakash, Advocates.
                                                                                         versus

                                                      LG ELECTRONICS INDIA PVT. LTD. & ORS.                                           .... Respondents
                                                                                         Through:                Ms.Shauttima with Mr.Rohan Ahuja
                                                                                                                 and Mr.Akhil Saxena, Advocates.
                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                         ORDER

% 06.09.2023

1. Since substantial arguments are yet to be heard, the matter is released from part heard.

2. List the matter before the Roster Bench on 18th October, 2023.

MANMOHAN, J SAURABH BANERJEE, J SEPTEMBER 06, 2023 KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:04:26