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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(6) in The Income Tax Act, 2025

(6)The provisions of this section shall apply to the specified business referred to in column B of the Table below if it commences its operations as specified in column C thereof.Table
Sl. No.Nature of specified businessDate of commencement of operations being on or after
ABC
1.Laying and operating a cross- country natural gas pipeline network for distribution, including storage facilities being an integral part of such network.1st April, 2007.
2.Building and operating a new hotel of two star or above category as classified by the Central Government.1st April, 2010.
3.Building and operating a new hospital with at least 100 beds for patients.1st April, 2010.
4.Developing and building a housing project under a scheme for slum redevelopment or rehabilitation framed by the Central Government or a State Government, and which is notified by the Board in this behalf in accordance with the guidelines as may be prescribed.1st April, 2010.
5.Developing and building a housing project under a scheme for affordable housing framed by the Central Government or a State Government, and which is notified by the Board in this behalf in accordance with the guidelines as may be prescribed.1st April, 2011.
6.A new plant or a newly installed capacity in an existing plant for production of fertilizer.1st April, 2011.
7.Setting up and operating an inland container depot or a container freight station notified or approved under the Customs Act, 1962 (52 of 1962).1st April, 2012.
8.Bee-keeping and production of honey and beeswax.1st April, 2012.
9.Setting up and operating a warehousing facility for storage of sugar.1st April, 2012.
10.Laying and operating a slurry pipeline for the transportation of iron ore.1st April, 2014.
11.Setting up and operating a semi- conductor wafer fabrication manufacturing unit, and which is notified by the Board in this behalf in accordance with the guidelines as may be prescribed.1st April, 2014.
12.Developing, or operating and maintaining, or developing, operating and maintaining, any infrastructure facility.1st April, 2017.
13.In all other cases.1st April, 2009.