Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(2)(i) in West Bengal Children Act, 1959

(i)the conditions subject to which children may be placed under the care of any person under this Act and the obligations of such persons towards the children so placed;