Madras High Court
N.Saravanan vs The Regional Transport Officer on 13 March, 2017
Author: K.Ravichandrabaabu
Bench: K.Ravichandrabaabu
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 13.03.2017
CORAM
THE HONOURABLE MR.JUSTICE K.RAVICHANDRABAABU
W.P.Nos.6001 to 6005 of 2017
W.P.No.6001 of 2017
N.Saravanan ...Petitioner
Vs.
The Regional Transport Officer,
Meenambakkam,
Alandur,
Chennai -16. ....Respondent
Petition filed under Article 226 of The Constitution of India, praying for the issuance of a Writ of Mandamus to direct the respondent herein to receive the Application Form CCPA dated 16.02.2017 with prescribed fees and grant the Maxi Cab Permit in respect of the vehicle Reg.No.TN-21-AH-7526 forthwith
W.P.No.6002 of 2017
E.Elavarasan ...Petitioner
Vs.
The Regional Transport Officer,
Red Hills,
Chennai -52. ....Respondent
Petition filed under Article 226 of The Constitution of India, praying for the issuance of a Writ of Mandamus to direct the respondent herein to receive the Application Form CCPA dated 16.02.2017 with prescribed fees and grant the Maxi Cab Permit in respect of the vehicle Reg.No.TN-18-C-8946 forthwith.
W.P.No.6003 of 2017
S.Sikkander Basha ...Petitioner
Vs.
The Regional Transport Officer,
Chennai North East,
Chennai-81. ....Respondent
Petition filed under Article 226 of The Constitution of India, praying for the issuance of a Writ of Mandamus to direct the respondent herein to receive the Application Form CCPA dated 17.02.2017 with prescribed fees and grant the Maxi Cab Permit in respect of the vehicle Reg.No.TN-03-C-6007 forthwith
W.P.No.6004 of 2017
K.Rajamanickam ...Petitioner
Vs.
The Regional Transport Officer,
Chennai - North,
Chennai-39. ....Respondent
Petition filed under Article 226 of The Constitution of India, praying for the issuance of a Writ of Mandamus to direct the respondent herein to receive the Application Form CCPA dated 20.02.2017 with prescribed fees and grant the Maxi Cab Permit in respect of the vehicle Reg.No.TN-05-AB-7305 forthwith.
W.P.No.6005 of 2017
R.Poulin ...Petitioner
Vs.
The Regional Transport Officer,
Chennai North West,
Chennai-102. ....Respondent
Petition filed under Article 226 of The Constitution of India, praying for the issuance of a Writ of Mandamus to direct the respondent herein to receive the Application Form CCPA dated 17.02.2017 with prescribed fees and grant the Maxi Cab Permit in respect of the vehicle Reg.No.TN-03-C-6007 forthwith.
For Petitioners ... Mr.A.Ganesan
For Respondent ... Mr.M.Elumalai,
Government Advocate
O R D E R
In all these writ petitions, the petitioners are seeking for Mandamus directing the respondent to receive the Application Form CCPA dated 16.02.2017, 16.02.2017, 17.02.2017, 20,02.2017 & 21.02.2017 respectively with prescribed fees and grant the Maxi Cab Permit in respect of the vehicles bearing Reg.No.TN-21-AH-7526, Reg.No.TN-18-C-8946, Reg.No.TN-03-C-6007, Reg.No.TN-05-AB-7305 and Reg.No.TN-03-C-6007 respectively.
2. Mr.M.Elumalai, learned Government Advocate takes notice for the respondent.
2. The grievance of the petitioners is that the respondent is not even receiving the application form for grant of Maxi Cab permit. Needless to say that it is for the respondent to consider and decide as to whether the petitioner is entitled to such permit or not and therefore, this Court, at this stage, is not expressing any view on the claim made by the petitioners. However, as it is stated that the respondent is not even receiving the application, these writ petitions are disposed of only with a direction to the respondent to receive the application from the petitioners and pass orders on the same on merits and in accordance with law within a period of eight weeks from the date of receipt of a copy of this order. No costs.
13.03.2017 Index:Yes/No vsi To
1. The Regional Transport Officer, Meenambakkam, Alandur, Chennai -16.
2. The Regional Transport Officer, Red Hills, Chennai -52.
3. The Regional Transport Officer, Chennai North East, Chennai-81.
4. The Regional Transport Officer, Chennai - North, Chennai-39.
5. The Regional Transport Officer, Chennai North West, Chennai-102.
K.RAVICHANDRABAABU,J.
vsi W.P.No.6001 to 6005 of 2017 13.03.2017 http://www.judis.nic.in