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Gauhati High Court

The Competition Commission Of India And ... vs Star Cement Ltd on 22 April, 2025

                                                                   Page No.# 1/2

GAHC010214842024




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                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : WA/366/2024

         1.THE COMPETITION COMMISSION OF INDIA AND 2 ORS
         9th FLOOR, OFFICE BLOCK 1, KIDWAL NAGAR (EAST), OPP. RING ROAD,
         NEW DELHI 110023

         2: DIRECTOR GENERAL CCI
         B WING HUDCO VISHALA
          14 BHIKAJI CAMA PLACE NEW DELHI- 110066

         3: JOINT DIRECTOR GENERAL CCI
          B WING HUDCO VISHALA
          14 BHIKAJI CAMA PLACE NEW DELHI- 11006

                    VERSUS

         STAR CEMENT LTD
         (FORMERLY KNOWN AS CEMENT MANUFACTURING CO LTD) A CO
         INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956
         AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN, 2ND FLOOR,
         OPP RAJIV BHAWAN, G S ROAD, GUWAHATI- 781005, ASSAM,

          Linked Case : WA/367/2024

         1.THE COMPETITION COMMISSION OF INDIA AND 2 ORS
         9th FLOOR OFFICE BLOCK 1 KIDWAL NAGAR (EAST)
          OPP. RING ROAD NEW DELHI 110023

         2: DIRECTOR GENERAL, CCI
          B WING HUDCO VISHALA
          14 BHIKAJI CAMA PLACE NEW DELHI- 110066

          3: JOINT DIRECTOR GENERAL, CCI
          B WING HUDCO VISHALA
          14 BHIKAJI CAMA PLACE NEW DELHI- 110066
                                                                         Page No.# 2/2

                        VERSUS

           1.STAR CEMENT LTD AND 2 ORS
           (FORMERLY KNOWN AS CEMENT MANUFACTURING CO LTD) A CO
           INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT
            1956 AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN 2ND FLOOR
           OPP RAJIV BHAWAN G S ROAD GUWAHATI- 781005 ASSAM


           2:ASSAM REAL ESTATE AND INFRASTRUCTURE DEVELOPERS
           ASSOCIATIONLANDMARK BUILDING GROUND FLOOR
            M G ROAD MACHKHOWA GUWAHATI- 781009

           3:COMMISSSIONER AND SECRETARY
           DEPTT OF FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS
           GOVT OF ASSAM ASSAM SECRETARIAT DISPUR GHY- 781006


For the Appellant(s)       : Ms. D. Gupta, Advocate.
For the Respondent(s)      : Dr. A. Saraf, Senior Advocate assisted by Mr. P. Barua,

Advocate for sole respondent in WA No.366/2024 and for respondent No.1 in WA No.367/2024. : Mr. N. Das, Government Advocate, Assam.

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR 22.04.2025 (Vijay Bishnoi, CJ) At the request of the learned counsel appearing for the appellants, the matters stand adjourned.

List these matters in the month of August, 2025.

                JUDGE                                   CHIEF JUSTICE


Comparing Assistant