Gauhati High Court
The Competition Commission Of India And ... vs Star Cement Ltd on 22 April, 2025
Page No.# 1/2
GAHC010214842024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/366/2024
1.THE COMPETITION COMMISSION OF INDIA AND 2 ORS
9th FLOOR, OFFICE BLOCK 1, KIDWAL NAGAR (EAST), OPP. RING ROAD,
NEW DELHI 110023
2: DIRECTOR GENERAL CCI
B WING HUDCO VISHALA
14 BHIKAJI CAMA PLACE NEW DELHI- 110066
3: JOINT DIRECTOR GENERAL CCI
B WING HUDCO VISHALA
14 BHIKAJI CAMA PLACE NEW DELHI- 11006
VERSUS
STAR CEMENT LTD
(FORMERLY KNOWN AS CEMENT MANUFACTURING CO LTD) A CO
INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956
AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN, 2ND FLOOR,
OPP RAJIV BHAWAN, G S ROAD, GUWAHATI- 781005, ASSAM,
Linked Case : WA/367/2024
1.THE COMPETITION COMMISSION OF INDIA AND 2 ORS
9th FLOOR OFFICE BLOCK 1 KIDWAL NAGAR (EAST)
OPP. RING ROAD NEW DELHI 110023
2: DIRECTOR GENERAL, CCI
B WING HUDCO VISHALA
14 BHIKAJI CAMA PLACE NEW DELHI- 110066
3: JOINT DIRECTOR GENERAL, CCI
B WING HUDCO VISHALA
14 BHIKAJI CAMA PLACE NEW DELHI- 110066
Page No.# 2/2
VERSUS
1.STAR CEMENT LTD AND 2 ORS
(FORMERLY KNOWN AS CEMENT MANUFACTURING CO LTD) A CO
INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT
1956 AND HAVING ITS OFFICE SITUATED AT MAYUR GARDEN 2ND FLOOR
OPP RAJIV BHAWAN G S ROAD GUWAHATI- 781005 ASSAM
2:ASSAM REAL ESTATE AND INFRASTRUCTURE DEVELOPERS
ASSOCIATIONLANDMARK BUILDING GROUND FLOOR
M G ROAD MACHKHOWA GUWAHATI- 781009
3:COMMISSSIONER AND SECRETARY
DEPTT OF FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS
GOVT OF ASSAM ASSAM SECRETARIAT DISPUR GHY- 781006
For the Appellant(s) : Ms. D. Gupta, Advocate.
For the Respondent(s) : Dr. A. Saraf, Senior Advocate assisted by Mr. P. Barua,
Advocate for sole respondent in WA No.366/2024 and for respondent No.1 in WA No.367/2024. : Mr. N. Das, Government Advocate, Assam.
- BEFORE -
HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR 22.04.2025 (Vijay Bishnoi, CJ) At the request of the learned counsel appearing for the appellants, the matters stand adjourned.
List these matters in the month of August, 2025.
JUDGE CHIEF JUSTICE Comparing Assistant