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Madras High Court

L.Sathish Babu vs The District Collector on 25 February, 2026

Author: S. M. Subramaniam

Bench: S. M. Subramaniam

    2026:MHC:887
                                                                                      WP No. 45651 of 2025


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                               DATED: 25-02-2026
                                                         CORAM
                                  THE HON'BLE MR JUSTICE S. M. SUBRAMANIAM

                                                           AND

                                    THE HON'BLE MR.JUSTICE C.KUMARAPPAN

                                             WP No. 45651 of 2025

                L.Sathish Babu
                                                                                        ..Petitioner(s)
                                                             Vs
                1. The District Collector
                   Coimbatore District, Coimbatore 641018.

                2. The Revenue Divisional Officer
                   Coimbatore North, Kavundampalayam,
                   Coimbatore 641030.

                3. The Tahsildar
                   Annur Taluk, Coimbatore 641653.

                4. The Special Officer
                   Keeranatham Village Panchayat,
                   Keeranatham, Coimbatore 641653.

                5. The Block Development Officer
                   Sarkar Samakulam Union Office,
                   Kovilpalayam, Coimbatore 641107.

                6. The Inspector Of Police
                   Kovilpalayam, Kovilpalayam, Coimbatore
                   641107.

                7. Mr.Siva (100 Plus Tea) And (splash Swim
                   Academy)
                   No.374 Vsp Arcade, Kgisl-sez Main Road,
                   Keeranatham Village, Saravanampatti Post,
                   Coimbatore 641035.

                8. Mr.Kannan (momo Gong)
                   Kgisl-sez Main Road, Keeranatham Village,

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                                                                                             WP No. 45651 of 2025


                     Saravanampatti Post, Coimbatore 641035.

                9. Mrs.Neethinithya (tandoori Joint)
                   Kgisl-sez Main Road, Keeranatham Village,
                   Saravanampatti Post, Coimbatore 641035.

                10. Mr.Devasidas (sakthi House Biriyani Hotel)
                    No.2a/2, Saras Building, Kgisl-sez Main
                    Road, Keeranatham Village, Saravanampatti
                    Post, Coimbatore 641035.

                11. Mr.Kuppusamy (k.S.Chicken)
                    Kgisl-sez Main Road, Keeranatham Village,
                    Saravanampatti Post, Coimbatore 641035.

                12. Mr.Umedaram Ji Gujar (dev Narayan Tea
                    Stall)
                    Kgisl-sez Main Road, Keeranatham Village,
                    Saravanampatti Post, Coimbatore 641035.

                13. Mr.Ramani Stalin (the Banking Society)
                    Kgisl-sez Main Road, Keeranatham Village,
                    Saravanampatti Post, Coimbatore 641035.

                                                                                             ..Respondent(s)

                                  Writ Petition filed under Article 226 of the Constitution of India
                issuing writ of mandamus directing the respondents 1-6 to Remove / Evict
                Encroachments made by the Respondents 7 to 13 in Survey Nos. 375/7B,
                375/1A, 375/2B, 375/5B, 376/2B, 377/3, 378/2A, 378/2B, 371/2A, 371/2B,
                370/1 at 60 feet KGISL-SEZ Main Road, Keeranatham Village, Annur Taluk,
                Coimbatore District based on petitioner representation dated 25.09.2025.


                              For Petitioner(s):               Mr.M.Loganathan

                              For Respondent(s):               Mr.M.Prem Kumar
                                                               Government Advocate for R1-4
                                                               Mr.S.J.Mohamed Sathik
                                                               Government Advocate for R5
                                                               Mr.M.Babu Muthumeeran
                                                               Additional Public Prosecutor for R6
                                                               NA for R7-13

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                                                                                          WP No. 45651 of 2025



                                                             ORDER

(Order of the Court was made by S.M.Subramaniam J.) The writ on hand has been instituted to direct the respondents 1-6 to Remove / Evict Encroachments made by the Respondents 7 to 13 in Survey Nos. 375/7B, 375/1A, 375/2B, 375/5B, 376/2B, 377/3, 378/2A, 378/2B, 371/2A, 371/2B, 370/1 at 60 feet KGISL-SEZ Main Road, Keeranatham Village, Annur Taluk, Coimbatore District based on petitioner representation dated 25.09.2025.

2.Learned Government Advocate appearing for the respondents would submit that survey has been conducted and encroachments are identified.

Showcase notice was issued to the encroachers under the provisions of the Act.

3. Since enforcement action has been commenced, respondents are directed to follow the procedure by affording opportunity to all the parties, and thereafter conclude the enforcement action by evicting the encroachers within a period of twelve weeks from the date of receipt of a copy of this order.

4. With the above direction, the writ petition is disposed of. No cost.

__________ Page3 of 5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/03/2026 04:26:27 pm ) WP No. 45651 of 2025 Consequently, the connected miscellaneous petitions, if any, are closed.

(S.M.S.,J.) (C.K.,J.) 25-02-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No GD To

1. The District Collector Coimbatore District, Coimbatore 641018.

2. The Revenue Divisional Officer Coimbatore North, Kavundampalayam, Coimbatore 641030.

3. The Tahsildar Annur Taluk, Coimbatore 641653.

4. The Special Officer Keeranatham Village Panchayat, Keeranatham, Coimbatore 641653.

5. The Block Development Officer Sarkar Samakulam Union Office, Kovilpalayam, Coimbatore 641107.

6. The Inspector Of Police Kovilpalayam, Kovilpalayam, Coimbatore 641107.

__________ Page4 of 5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/03/2026 04:26:27 pm ) WP No. 45651 of 2025 S.M.SUBRAMANIAM, J.

AND C.KUMARAPPAN, J.

GD WP No. 45651 of 2025 25-02-2026 __________ Page5 of 5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 04/03/2026 04:26:27 pm )