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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(iv) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(iv)Re-settlement of Disabled service personnel, and dependents of Deceased defence Personnel, killed in a action in NEFA and Ladakh, Rann of Kutch, Pakistan hostilities in Punjab, Rajasthan, Jammu and Kashmir and Gallantry award holders.