Section 6(2) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
(2)The term of office of a member of the Council, other than ex-officio member, shall be three years from the date of his nomination or co-option, as the case may be, but he shall be eligible for re-nomination or re-co-option as such member:
