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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of West Bengal - Subsection

Section 89(1)(d) in West Bengal Co-operative Societies Act, 2006

(d)placing a report of fund raised from the members, expenses incurred under various heads prior to, and after registration, any resignation and enrolment of members, latest estimate of the project cost and manner of payment towards cost of construction: