Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] State of Rajasthan - Subsection Section 192(d) in Rajasthan Panchayati Raj Rules, 1996 (d)Any article which is permitted to be purchased by any general or special order of the State Government without inviting tenders or quotations.
