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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(5)(a) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(a)grant the licence specifying therein the period within which the kiln is to be established or, as the case may be, the kiln is to recommence brick manufacturing operations;