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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)modify the area of any Panchayat by including therein or excluding therefrom any area of a village or group of villages;