Delhi High Court - Orders
Ram Kishan vs Delhi Building And Other Construction ... on 13 September, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~105 and 106
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5923/2023
RAM KISHAN ..... Petitioner
Through: Mr. Chirayu Jain, Advocate.
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD
..... Respondent
Through: Mr. Akhilesh Dixit, Advocate.
+ W.P.(C) 6136/2023
SUDHAMA MANJHI ..... Petitioner
Through: Mr. Chirayu Jain, Advocate.
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
WELFARE BOARD ..... Respondent
Through: Mr. Akhilesh Dixit, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 13.09.2023 CM APPL. 47021/2023 in W.P.(C) 5923/2023 CM APPL. 47259/2023 in W.P.(C) 6136/2023
1. Learned counsel appearing on behalf of the petitioners submits that subsequent developments that have taken place during the pendency of the instant petitions will have to be challenged by way of filing an appropriate application seeking necessary amendment(s) in the instant petitions.
This is a digitally signed order.
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2. Let the same be done.
3. In view of the aforesaid, he seeks liberty to withdraw the instant applications.
4. Liberty so prayed for, is granted.
4. The applications stand disposed of as withdrawn. W.P.(C) 5923/2023 W.P.(C) 6136/2023
5. List these matters on 24.01.2024, the date already fixed.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 13, 2023/p Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:03:55