Karnataka High Court
Kendegowda vs P Rameshbabu on 7 April, 2011
Author: B.Sreenivase Gowda
Bench: B.Sreenivase Gowda
IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 7'?" DAY GF EXPRIL, 203.1 BEZFORE fmm HONBLE MR. JUSTICE ESREENIVASE GOWDA
Miscenaneeus First Appeal No. 4576 of 2o9f?h.;imv) BETWEEN K@1f1dr:g0wc1a., S /0, Ni>:1geg(>wcia1, Aged abcmt. 33 yemtcs Iffieerazlahaili ViiiE1gۤ Kassaba Hobii, H0ie11arasipura "Ta1uk.
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