Section 122(1) in The Jammu and Kashmir Electricity Act, 2010
(1)Every person generating, transmitting, distributing, supplying or using electricity (hereafter in this section referred to as "operator") shall take all reasonable precautions in constructing, laying down and placing his electric lines, electrical plants and other works and in working his system, so as not injuriously to affect, whether by induction or otherwise, the working of any wire or line used for the purpose of telegraphic, telephone or electric signaling communication, or the currents in such wire or line.
