Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(15) in Uttarakhand Medical Council Act, 2002 (15)"Registrar" or Deputy Registrar" means the registrar or the Deputy Registrar, as the case may be, appointed under section 14 of this Act;
