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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(35) in The Recognition Of Zoo Rules, 1992

(35)Each zoo shall have proper facility for disposal of carcasses without affecting the hydience of the zoo. However, carcasses of large cats shall be disposed of only by burning in presence of director or an officer not below the rank of a curator duly authorised by the director.Breeding Of Animals