Calcutta High Court
Delta International Limited vs M/S. Mehta Mills Stores Co. Pvt. Ltd on 15 January, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
C.S. No. 435 of 1995
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
DELTA INTERNATIONAL LIMITED
Versus
M/S. MEHTA MILLS STORES CO. PVT. LTD.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 15th January, 2014.
The Court : Papers are not traceable. None appears for the plaintiff. The suit is dismissed without any order as to costs.
(DEBANGSU BASAK, J.) akb/sg2