Section 152(1)(a) in The Tamil Nadu Co-Operative Societies Act, 1983

[Cites 0, Cited by 19] [Section 152(1)] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(1)(a) in The Tamil Nadu Co-Operative Societies Act, 1983

(a)any decision or award passed or order made or proceedings taken under sub-section (1) of section 87, sub-section (2), sub-section (3) or sub-section (4) of section 90, section 118, section 119, section 143, section 144 or section 167; or

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State of Tamilnadu - Subsection

Section 152(1)(a) in The Tamil Nadu Co-Operative Societies Act, 1983