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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

(3)A Pilot who joins with previous pilotage experience at another port may he granted accelerated tonnage at the discretion of the Deputy Conservator.Part-IV Shore Station - Monitoring And Control