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State of Rajasthan - Section

Section 10 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

10. [ Time table of examination. [Substituted by No. F (1) DOP/A-II/75/Part-II, 31-8-82.]

- A copy of the time table of the examination alongwith the Roll Number will be sent by the Registrar to each candidate by the Registered post on the address given in his application form.]