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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(c) in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963

(c)take or cause to be taken, extracts from or copies of any documents showing transactions relating to such contraventions which are produced before him;