Section 3(1) in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956
(1)Of the six persons (other than the Chairman) appointed for the first time under clause (a) and clause (c) of sub-section (2) of Section 5, three shall retire as soon as maybe, on the expiration of the third year, and for that purpose they shall be selected by lot immediately before such expiration .
