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State of Uttar Pradesh - Section

Section 13 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

13. Powers and duties of the members.

- Subject to the provisions of the Act and the rules made thereunder and the decisions of the Board, a member shall assist the Chairman in the selection of candidates for different categories of posts and shall discharge such other duties as may be assigned to him by the Chairman.