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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(b) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

(b)If there is no stage or stages as indicated in clause (a) above the pay shall be fixed at a stage or which the addition of revised dearness allowance, if any, results in minimum increase in, present emoluments :