Rajasthan High Court - Jodhpur
Dinesh Parmar And Anr vs Smt. Usha Sharma And Anr on 18 July, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Review No. 33/2015
Dinesh Parmar And Anr.
----Petitioners
Versus
Smt. Usha Sharma And Anr.
----Respondents
For Petitioner(s) : Mr. CS Kotwani
For Respondent(s) : Dr. AA Bhansali
HON'BLE MR. JUSTICE P.K. LOHRA
Order 18/07/2018 Learned counsel for the petitioners prays for adjournment. List on 01.08.2018.
(P.K. LOHRA),J Surabhii/1 Powered by TCPDF (www.tcpdf.org)