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Rajasthan High Court - Jodhpur

Dinesh Parmar And Anr vs Smt. Usha Sharma And Anr on 18 July, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                       S.B. Civil Review No. 33/2015

                                    Dinesh Parmar And Anr.
                                                                                         ----Petitioners
                                                                   Versus
                                    Smt. Usha Sharma And Anr.
                                                                                       ----Respondents


                                   For Petitioner(s)        :   Mr. CS Kotwani
                                   For Respondent(s)        :   Dr. AA Bhansali



                                                  HON'BLE MR. JUSTICE P.K. LOHRA

Order 18/07/2018 Learned counsel for the petitioners prays for adjournment. List on 01.08.2018.

(P.K. LOHRA),J Surabhii/1 Powered by TCPDF (www.tcpdf.org)