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Chattisgarh High Court

M/S Gannon Dunkerley And Company ... vs State Of Chhattisgarh 27 Wpc/1208/2019 ... on 1 April, 2019

HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPT No. 19 of 2019 M/s Gannon Dunkerley And Company Limited NTPC Korba Versus State Of Chhattisgarh 01/04/2019 Shri Manoj Paranjpe, counsel for the petitioner.

Shri Alok Bakshi, Additional A. G. for the State.

List along with WPT 34 of 2019 and WPT 29 of 2019 in the week after next.

Sd/-

( Sanjay K. Agrawal ) Judge Jyoti