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[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(8)(iii) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(iii)50% of the declarations, verified by each enumerator, shall be checked in towns or cities having 1000 to 9999 households with insanitary latrines.