Allahabad High Court
Putti Lal vs Deputy Director Of Consolidation, ... on 26 November, 2021
Author: Jaspreet Singh
Bench: Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- CONSOLIDATION No. - 1781 of 1982 Petitioner :- Putti Lal Respondent :- Deputy Director Of Consolidation, Sultanpur And Others Counsel for Petitioner :- Awadhesh Kumar,R.K.Srivastava,S.R.Rizvi Counsel for Respondent :- C.S.C.,R.A.Upadhyay Hon'ble Jaspreet Singh,J.
Sri Awadhesh Kumar, learned counsel for the petitioner, is reported to be on sanctioned leave till 26-11-2021.
List this matter again on 06-12-2021 peremptorily.
Order Date :- 26.11.2021 AKS