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[Cites 0, Cited by 0] [Section 82(4)] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(4)(d) in The M.P. Bhumi Vikas Rules, 1984

(d)Exit door shall not open immediately upon a flight of stairs; a landing equal to at least the width of the door shall be provided in the stairway at each doorway level of landing shall be the same as that of the floor which it serves.