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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(3) in The Orissa Veterinary Council Rules, 1997

(3)The registrar and other officers of the State Council shall be paid their Travelling and Daily Allowances at the rates as applicable to State Government employees of the corresponding grades under Travelling Allowance Rules of the State Government.