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[Cites 0, Cited by 0] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(2) in Maharashtra Factories Rules, 1963

(2)The machine shall be examined, under the direct supervision of a responsible person, designated by the occupier or manager, who by his experience and knowledge of necessary precautions against risk of explosion, is fit to supervise such work.