Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955 4. Purpose of grant. - A grant made under this statement may be either for plantation of an Orchard or for cultivation of Vegetables.
