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[Cites 0, Cited by 0] [Section 321] [Entire Act]

State of Rajasthan - Subsection

Section 321(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Any person desiring to inspect a register, book, file or record of a Panchayati Raj Institution shall submit an application in writing specifying the entries or papers, as the case may be, to be inspected and shall pay in advance a fee of Rs. 5/- for the search of such record.