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Supreme Court - Daily Orders

P. Ravindhranath vs P. Milany on 25 July, 2024

Bench: Surya Kant, Dipankar Datta

     ITEM NO.801                              COURT NO.4                SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal No(s).4724/2023

     P. RAVINDHRANATH                                                   Appellant(s)

                                                    VERSUS

     P. MILANY & ORS.                                                   Respondent(s)

     Date : 25-07-2024 This appeal was mentioned today.

     CORAM :                 HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE DIPANKAR DATTA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)                  Mr. Ketan Paul, AOR

     For Respondent(s)                 Ms. E. R. Sumathy, AOR

                                       Mr. Sudipto Sircar, AOR

                                       Ms. Smita Amratlal Vora, AOR

                                       Mr. Vairawan A.S, AOR (mentioned by)

                              UPON being mentioned, the Court made the following
                                                 O R D E R

Post the matter on 18.09.2024.

(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ARJUN BISHT Date: 2024.07.26 15:34:24 IST Reason: