Supreme Court - Daily Orders
P. Ravindhranath vs P. Milany on 25 July, 2024
Bench: Surya Kant, Dipankar Datta
ITEM NO.801 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4724/2023
P. RAVINDHRANATH Appellant(s)
VERSUS
P. MILANY & ORS. Respondent(s)
Date : 25-07-2024 This appeal was mentioned today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Mr. Ketan Paul, AOR
For Respondent(s) Ms. E. R. Sumathy, AOR
Mr. Sudipto Sircar, AOR
Ms. Smita Amratlal Vora, AOR
Mr. Vairawan A.S, AOR (mentioned by)
UPON being mentioned, the Court made the following
O R D E R
Post the matter on 18.09.2024.
(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ARJUN BISHT Date: 2024.07.26 15:34:24 IST Reason: