Section 21(3) in Punjab Urban Planning and Development Authority Building Rules, 2013
(3)Where community kitchens, bath rooms, latrines or water closets are provided in a public building the requirement with regard to the provisions of kitchen, bath rooms, latrines and water closets may be dispensed with:Provided that the standard of community kitchens, bath rooms and latrines shall be in accordance with the National Building Code 2005.
